Javed vs State
2021 Latest Caselaw 8612 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3666/2021

Javed

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Vikas Chouhan For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/03/2021

Call for case diary.

List on 16.04.2021.

(VIJAY BISHNOI),J

Surabhii/23-

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