Deepak Soni vs State Of Rajasthan
2021 Latest Caselaw 8611 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3669/2021

Deepak Soni S/o Sh. Mangatmal, Aged About 21 Years, B/c Soni, R/o Ward No. 35, Sardarshahar, Dist. Churu. (Lodged In District Jail, Churu).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Gopal Singh Shekhawat For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/03/2021

Call for case diary.

List on 19.04.2021.

(VIJAY BISHNOI),J

Surabhii/24-

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