Jogaram @ Jogendra vs State Of Rajasthan
2021 Latest Caselaw 8606 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3781/2021

Jogaram @ Jogendra S/o Lumbaram, Aged About 21 Years, R/o Mandapura, Police Thana Pachpadra, Dist. Barmer. (Presently Lodged At District Jail, Barmer).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. C.S. Rajpurohit For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/03/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file a fresh bail application before the trial

court after recording of the statements of the prosecutrix.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

48-msrathore/-

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