Manish Prasad vs State Of Rajasthan
2021 Latest Caselaw 8602 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4218/2021

Manish Prasad

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. C.S. Rajpurohit For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/03/2021

Call for case diary.

List on 16.04.2021.

(VIJAY BISHNOI),J

113-mohit/-

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