Smt. Manjula Singh And Ors vs Ratan Lal
2021 Latest Caselaw 8597 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 575/2015

1. Smt. Manjula Singh W/o Late Narpat Singh, aged 65 years,

2. Bhanu Singh S/o Late Narpat Singh, aged 44 years,

3. Priyabhanu Singh S/o Late Narpat Singh, aged 38 years,

4. Rishibhanu Singh S/o Late Narpat Singh, aged 36 years, All by caste Rajput, R/o.107, I Block, Virat Nagar, Hiran Mangri, Sec 14, Udaipur (Raj.)

----Appellant Versus Ratanlal S/o Unkarlal Soni, aged Major, R/o. Shreenath Marg, Sarafa Bazar, Bhinder, Tehsil Vallabhnagar, District Udaipur (Raj.).

----Respondent

For Appellant(s) : Mr. Paramveer Singh For Respondent(s) : Mr. Sanjay Nahar

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

26/03/2021

Learned counsel for the parties submit that the present

appeal has become infructuous as the suit itself has been decided

by learned Trial Court vide judgment dated 10/12/2020.

Accordingly, the appeal is dismissed as having become

infructuous.

(VINIT KUMAR MATHUR),J

61-SanjayS/-

Powered by TCPDF (www.tcpdf.org)