Balveer Singh And Ors vs State
2021 Latest Caselaw 8594 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal No. 176/2003

1. Balveer Singh S/o Fuman Singh, B/c Baori, R/o 66 NP Tehsil Raisingh Nagar.

2. Jaipal Singh S/o Balveer Singh, B/c Baori, R/o 66 NP Tehsil Raisingh Nagar.

3. Darshan Singh S/o Bagga Singh, B/c Baori, R/o 66 NP Tehsil Raisingh Nagar.

----Appellants Versus State of Rajasthan

----Respondent

For Appellant(s) : Mr. RS Gill For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/03/2021

A letter dated 30.01.2021 has been received from the trial

court informing that all the accused-appellants have expired.

Photo-state copies of death certificates have also been annexed

with the letter.

In the aforesaid circumstances, the present appeal is

dismissed as abated.

(MANOJ KUMAR GARG),J 118-MS/-

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