Shiv Kishan Sharma vs State And Anr
2021 Latest Caselaw 8590 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1295/2016

Shiv Kishan Sharma

----Appellant Versus State And Anr.

----Respondent

For Appellant(s) : Ms. Deepika Purohit, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/03/2021

The matter comes up on an application for early listing of the

case.

In the facts and circumstances of the case, no plausible

ground is made out to list the matter at an early date.

Hence, the application is dismissed.

(MANOJ KUMAR GARG),J 122-MS/-

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