Manmohan Chand Gandhi vs Manoharlal
2021 Latest Caselaw 8576 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 133/2020

Manmohan Chand Gandhi

----Appellant Versus Manoharlal

----Respondent

For Appellant(s) : Mr. Arvind Samdariya, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/03/2021

Heard.

Issue notice to the respondent. Rule is made returnable

within eight weeks.

(MANOJ KUMAR GARG),J 136-MS/-

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