Rama Ram vs State
2021 Latest Caselaw 8569 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8492/2020

Rama Ram

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 8493/2020 Kera Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Manoj Bhandari For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/03/2021

List on 06.04.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

183-184 mohit/-

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