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Vandana Chhajed (Jain) vs State Of Rajasthan
2021 Latest Caselaw 8554 Raj

Citation : 2021 Latest Caselaw 8554 Raj
Judgement Date : 26 March, 2021

Rajasthan High Court - Jodhpur
Vandana Chhajed (Jain) vs State Of Rajasthan on 26 March, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 965/2021

Vandana Chhajed (Jain)

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. DS Udawat, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Rajvendra Saraswat, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/03/2021

Mr. Rajvendra Saraswat, Adv. has appeared on behalf of

respondent No.2, therefore service is complete.

Put up after four weeks along with SB Cr. Misc. Petition

No.1374/2021.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 150-MS/-

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