Sukesh Shah vs State Of Rajasthan
2021 Latest Caselaw 8551 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1985/2021

Sukesh Shah

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajesh Choudhary, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/03/2021

Counsel for the petitioner submits that he has already filed

the documents.

Office is directed to tag the documents in court file and list

the matter on 05.04.2021.

(MANOJ KUMAR GARG),J 114-MS/-

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