Achala Ram vs State Of Rajasthan And Ors
2021 Latest Caselaw 8550 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9253/2017

Achala Ram

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent Connected With S.B. Civil Writ Petition No. 10022/2016 Manjoor Mohammad

----Petitioner Versus State And Ors

----Respondent S.B. Civil Writ Petition No. 13758/2016 Net Ram Meena

----Petitioner Versus State And Ors

----Respondent S.B. Civil Writ Petition No. 1051/2017 Phool Mohammed

----Petitioner Versus State And Ors

----Respondent S.B. Civil Writ Petition No. 9288/2017 Sahidad Khan

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Sanjay Nahar, Mr. Vineet Jain, Mr. J.K Suthar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

(2 of 2) [CW-9253/2017]

26/03/2021

List after four weeks.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

218-222 mohit/-

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