Jogendra Singh vs State
2021 Latest Caselaw 8410 Raj

(1 of 1) [RSTAY-1608/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Stay No. 1608/2021

Jogendra Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Rajvendra Saraswat, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/03/2021

Put up after four weeks, as prayed.

Till next date of hearing, interim order dated 19.02.2021

passed in SB Cr. Misc. Petition No.1113/2021 shall continue.

(MANOJ KUMAR GARG),J 181-MS/-

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