Jagram Panwar (Vishnoi) vs N.C.B
2021 Latest Caselaw 8408 Raj

(1 of 1) [SOSA-99/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 99/2021

Jagram Panwar (Vishnoi)

----Petitioner Versus N.c.b.

----Respondent

For Petitioner(s) : Mr. Mangi Lal Bishnoi, Adv. For Respondent(s) : Mr. MR Pareek, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/03/2021

Counsel for the respondent-NCB seeks time to file reply.

Put up on 17.04.2021, as prayed.

Reply be filed in the meantime.

(MANOJ KUMAR GARG),J 192-MS/-

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