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Hemant Sen vs State
2021 Latest Caselaw 8388 Raj

Citation : 2021 Latest Caselaw 8388 Raj
Judgement Date : 25 March, 2021

Rajasthan High Court - Jodhpur
Hemant Sen vs State on 25 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3630/2021

Hemant Sen S/o Kanwar Lal, Aged About 30 Years, Shivpuri, Near Vedbhawan, Phalodi, District Jodhpur. (At Present Lodged In Sub Jail Phalodi, District Jodhpur).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Deepak Menaria For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/03/2021

Learned counsel for the petitioner does not want to

press this bail application at this stage.

Hence, this bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

55-msrathore/-

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