Ravindra Arora vs State
2021 Latest Caselaw 8387 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3633/2021

Ravindra Arora S/o Sh. Lekhraj, Aged About 26 Years, R/o Kamla Colony, Near Geeta Mandir, Bikaner (Raj.). (At Present Lodged In Central Jail, Bikaner).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Ratish Bhatnagar For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/03/2021

Learned counsel for the petitioner wants to withdraw

this bail application.

Hence, this bail application is dismissed as

withdrawn.

(VIJAY BISHNOI),J

78-msrathore/-

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