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Sanyam Bajaj vs State
2021 Latest Caselaw 8385 Raj

Citation : 2021 Latest Caselaw 8385 Raj
Judgement Date : 25 March, 2021

Rajasthan High Court - Jodhpur
Sanyam Bajaj vs State on 25 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3736/2021

Sanyam Bajaj S/o Sundeep Bajaj, Aged About 30 Years, R/o Teliya Wali Gali, House No. 53, Gali No. 2, Sirsa (Hariyana).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. K.V. Vyas, Mr. Arpandeep Narula For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/03/2021

Learned Public Prosecutor is directed to call for the case

diary.

List on 06.04.2021.

In the meantime, the petitioner may appear before the I.O.

on or before 1.4.2021 and join the investigation.

Till next date, the petitioner shall not be arrested in

connection with FIR No.47/2021 of Police Station Mahila Thana,

District Sri Ganganagar.

(VIJAY BISHNOI),J

258-Arun/-

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