Yavkush Sen vs State Of Rajasthan
2021 Latest Caselaw 8373 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4169/2021

Yavkush Sen

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mohan Ram For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/03/2021

Learned counsel for the petitioner prays for some time to get

instructions from the petitioner as to whether he is ready to

deposit the money of all the customers, which he has received for

the purpose of depositing their electricity bills. Time prayed for is

granted.

List after a week.

(VIJAY BISHNOI),J

151-mohit/-

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