Rajendra Kumar vs State Of Rajasthan
2021 Latest Caselaw 8371 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4185/2021

Rajendra Kumar S/o Hata Ram, Aged About 38 Years, B/c Kalabi Choudhary, R/o Asada, Tehsil Pachpadra, Dist. Barmer. (At Present Lodged In Sub Jail, Balotra).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Mohan Ram Choudhary For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/03/2021

Call for case diary.

List on 30.03.2021.

(VIJAY BISHNOI),J

165-mohit/-

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