Bhura Das vs State
2021 Latest Caselaw 8187 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 263/2021

Bhura Das

----Appellant Versus State & Anr.

----Respondents

For Appellant(s) : Mr. Vishan Das For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/03/2021

The application (1/21) preferred on behalf of the

petitioner with a prayer to treat this criminal appeal as criminal misc. bail application is considered and allowed.

Registry is directed to treat this criminal appeal as

criminal misc. bail application. Amended cause title

already filed is taken on record.

List on 5.4.2021.

(VIJAY BISHNOI),J

210-msrathore/-

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