Bhajna Ram vs State Of Rajasthan
2021 Latest Caselaw 8175 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. IV Bail Application No. 3163/2021

Bhajna Ram S/o Joraram Panwar, Aged About 30 Years, B/c Vishnoi, R/o Village Bedo Ka Bera, Nausar, Thana Matoda, Tehsil Osiyan, Dist. Jodhpur (Raj.). (Presently Lodged At District Jail, Chittorgarh).

----Petitioner Versus UOI (CBN)

----Respondent

For Petitioner(s) : Mr. M.L. Bishnoi For Respondent(s) : Mr. N.K. Rai, Spl. P.P. for UOI (CBN)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/03/2021

Learned counsel for the petitioner does not want to

press this fourth bail application at this stage.

Hence, this fourth bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

15-msrathore/-

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