Jaggi @ Jagseer Singh vs State
2021 Latest Caselaw 8172 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3375/2021

Jaggi @ Jagseer Singh

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 2881/2021 Rinku @ Baljeet Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Bhoop Singh Moond Mr. Nishant Motsara For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/03/2021

Call for case diary.

List on 07.04.2021.

(VIJAY BISHNOI),J

Surabhii/41-42-

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