Lalchand vs State Of Rajasthan
2021 Latest Caselaw 8170 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3418/2021

Lalchand

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajiv Bishnoi For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/03/2021

Call for case diary.

List on 08.04.2021.

(VIJAY BISHNOI),J

56-akash/-

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