Priyanka Shekhawat vs Vijay Singh Rathore
2021 Latest Caselaw 8072 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 519/2020

Priyanka Shekhawat

----Petitioner Versus Vijay Singh Rathore

----Respondent

For Petitioner(s) : Mr. Rohitash Singh Rathore, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/03/2021

Issue fresh notice to the respondent. Rule is made returnable

within four weeks.

List along with SB Cr. Revision Petition No.496/2020.

(MANOJ KUMAR GARG),J 112-MS/-

Powered by TCPDF (www.tcpdf.org)