Mohd. Hasan vs State
2021 Latest Caselaw 8069 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14610/2020

Mohd. Hasan S/o Mohd. Aziz Gauri, Aged About 55 Years, By Caste Musalman, R/o Mohalla Laykaan, Gauriyo Ki Pol, Jodhpur (Raj.).

----Petitioner Versus State, Through G.A

----Respondent

For Petitioner(s) : Mr. K.K. Bhati For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

23/03/2021

As stated by counsel Shri K.K. Bhati, the instant application

for pre-arrest bail is dismissed as having rendered infructuous.

(SANDEEP MEHTA),J 143-Sudhir Asopa/-

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