Kuldeep Singh vs State
2021 Latest Caselaw 8066 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 173/2021

Kuldeep Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Shreekant Verma, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/03/2021

Learned Public Prosecutor is directed to call for the custody

certificate of the appellant.

Put up on 06.04.2021, as prayed.

(MANOJ KUMAR GARG),J 127-MS/-

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