Aasu Ram Bavari vs State Of Rajasthan
2021 Latest Caselaw 8000 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3807/2021

Aasu Ram Bavari S/o Choutha Ram Bavari, Aged About 70 Years, R/o Nera Bagelao Talab, Jhutha Police Station Raipur Dist. Pali. (At Present Lodged In Sub Jail, Jaitaran).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. R.S. Choudhary For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/03/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file fresh bail application before the trial court

after filing of the charge-sheet.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

58-mohit/-

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