Ramdevram vs State
2021 Latest Caselaw 7998 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 3267/2021

Ramdevram S/o Jeevanram, Aged About 39 Years, R/o Rakyasni, Police Station Thanvla, Tehsil Degana, Dist. Nagaur (Raj.). (Presently Lodged In Sub Jail Parbatsar, Nagaur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Rajak K. Haidar For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/03/2021

Learned counsel for the petitioner does not want to

press this second bail application, however, seeks liberty

for the petitioner to file a fresh bail application before the

trial court after recording of the statements of Hemraj.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

18-msrathore/-

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