Subhash vs State
2021 Latest Caselaw 7993 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1186/2021

Subhash

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Rajesh Saharan, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/03/2021

The matter comes up on an application for preponement of

date of listing.

In the facts and circumstances of the case, no plausible

ground is made out to prepone the date of listing.

Hence, the application is dismissed.

List the matter on 27.04.2021 as already fixed.

(MANOJ KUMAR GARG),J 136-MS/-

Powered by TCPDF (www.tcpdf.org)