Bhura Ram vs State
2021 Latest Caselaw 7991 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 279/2020

Bhura Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Lal Singh Rathore, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/03/2021

One week's time is granted for filing extra sets, failing which

the petition shall stand dismissed without further reference to the

Court.

(MANOJ KUMAR GARG),J 141-MS/-

Powered by TCPDF (www.tcpdf.org)