Vijay Singh vs State
2021 Latest Caselaw 7978 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 1340/2019

Vijay Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Trilok Joshi, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/03/2021

Put up before another Bench.

(MANOJ KUMAR GARG),J 157-MS/-

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