Sukhveer @ Kulli vs State
2021 Latest Caselaw 7898 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 66/2021

Sukhveer @ Kulli

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Bhagat Dadhich For Respondent(s) : Mr. Farzand Ali, G.A.-cum-A.A.G., with Mr. Abhishek Purohit

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

19/03/2021

Learned counsel for the petitioner prays for time to

keep the judgments, whereby the petitioner was convicted in two

cases, available for the court's perusal.

List the petition after two weeks.

(DEVENDRA KACHHAWAHA),J (SANDEEP MEHTA),J

21-Pramod/-

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