Bhupendra Singh @ Bharatsingh vs State
2021 Latest Caselaw 7861 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3751/2021

Bhupendra Singh @ Bharatsingh S/o Rajendra Singh, Aged About 26 Years, R/o Gingala, Police Thana Khedapa, Dist. Jodhpur Rural.

(Presently Lodged At Central Jail, Jodhpur).

----Petitioner Versus The State of Rajasthan through Pp

----Respondent

For Petitioner(s) : Mr. S.K. Latiyal For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/03/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. bail application, however, seeks liberty for the

petitioner to file fresh bail application before the trial court after

filing of charge-sheet.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

68-Arun/-

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