Pradeep Gaurishankar Trivedi vs State
2021 Latest Caselaw 7854 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2643/2020

Pradeep Gaurishankar Trivedi

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Misc(pet.) No. 2631/2020

For Petitioner(s) : Mr. Kishan Lal Bansal, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Suresh Kumbhat, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/03/2021

List these matters on 07.04.2021, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 139-140-MS/-

Powered by TCPDF (www.tcpdf.org)