Joga Ram vs State
2021 Latest Caselaw 7853 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 264/2020

Joga Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Panney Singh, Adv. through VC For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/03/2021

Put up after four weeks, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 134-MS/-

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