Gopalram vs State
2021 Latest Caselaw 7852 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3846/2020

Gopalram & others.

----Petitioner Versus State & anr.

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 3847/2020 Chaina Ram

----Petitioner Versus State & anr.

----Respondent

For Petitioner(s) : Mr. BS Sandhu. For Respondent(s) : Mr. S.S. Rajpurohit, P.P.

Mr. Vineet Jain.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/03/2021

Learned Public Prosecutor is directed to call the latest factual

report from the concerned Investigating Officer.

List these matters on 16.04.2021, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 182-183. Prashant/-

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