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Dinesh Prajapat @ Handi vs State Of Rajasthan
2021 Latest Caselaw 7847 Raj

Citation : 2021 Latest Caselaw 7847 Raj
Judgement Date : 19 March, 2021

Rajasthan High Court - Jodhpur
Dinesh Prajapat @ Handi vs State Of Rajasthan on 19 March, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 935/2019

Dinesh Prajapat @ Handi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Umesh Shrimali, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/03/2021

As per office report, the accused-petitioner did not appear on

the given date for his attendance.

Counsel for the petitioner assures this Court that the

petitioner shall appear for his attendance on the date as fixed by

this Court.

In view of assurance given by the counsel for the petitioner,

the petitioner is directed to appear before the Deputy Registrar

(Judicial) on or before 26.04.2021 for his attendance.

(MANOJ KUMAR GARG),J 146-MS/-

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