Citation : 2021 Latest Caselaw 7687 Raj
Judgement Date : 18 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6661/2020
Bhanwar Lal S/o Ramnarayan Bishnoi, Aged About 66 Years, Kalariya Bass, Rasisar, Bikaner.
----Petitioner Versus
1. State Of Rajasthan, Through The Principal Secretary, Public Health And Engineering Department, Government Of Rajasthan, Jaipur.
2. The Additional Chief Engineer, Public Health And Engineering Department, Bikaner Region, Bikaner.
3. The Superintending Engineer, Public Health And Engineering Department, Bikaner Circle, Bikaner.
4. The Assistant Engineer, Public Health And Engineering Department, P And D Sub Division-Iv, Bikaner.
----Respondents
For Petitioner(s) : Mr. RS Saluja
For Respondent(s) : Ms. Anjana Jawa
JUSTICE DINESH MEHTA
Judgment
18/03/2021
Heard.
It is submitted by learned counsel for the parties that the
controversy involved in the present writ petition is squarely
covered by a decision rendered in Sohanlal Mathur Vs. State of
Rajasthan & Ors.:S.B.Civil Writ Petition No.3631/2008, decided
on17.11.2008, which has been affirmed by Apex Court in SLP
(Civil)No.14932/2012.
Learned Single Judge of this Court, while deciding the case of
Sohanlal (supra) has relied on an earlier judgment in Sharvan
(2 of 2) [CW-6661/2020]
Kumar Vs. State of Rajasthan & Ors. (S.B.Civil Writ Petition
No.2156/2007, decided on 05.09.2008). The Court held:-
"In view of whatever said above, this petition for writ deserves acceptance and, therefore, the same is allowed. The respondents are directed to allow selection grade to the petitioner on completion of 18 years of service as per para 5 of the notifications dated 25.1.1992 and 17.02.1998. The petitioner is declared entitled for getting the pay scale of Rs.1400-2600 (Rs.5000-8000) as second selection grade on completion of 18 years of service and the pay scale of Rs.5500-9000 on completion of 27 years of service as the third selection grade. The entitlement as declared above is required to be executed by the respondents within a period of six months from today."
In this view of the matter, the instant petition is also allowed
in the same terms and the petitioner is declared entitled for the
grant of pay scale of Rs.5000-8000 instead of Rs.4000-6000 as
third selection grade. Thereafter, petitioner's pay be revised as per
the Revised Pay-Scale Rules of 2008. The needful be done within a
period of three months from today.
The stay applications also stand disposed of accordingly.
(DINESH MEHTA),J
84-CPGoyal/-
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