Chandan Singh vs State Of Rajasthan
2021 Latest Caselaw 7639 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4224/2020

Chandan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. RS Choudhary, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/03/2021

List the matter before appropriate Bench.

(MANOJ KUMAR GARG),J 146-MS/-

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