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Babulal vs State Of Rajasthan
2021 Latest Caselaw 7605 Raj

Citation : 2021 Latest Caselaw 7605 Raj
Judgement Date : 17 March, 2021

Rajasthan High Court - Jodhpur
Babulal vs State Of Rajasthan on 17 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous III Bail Application No. 3153/2021

Babulal S/o Sh. Ram Kuwar @ Rampal, Aged About 30 Years, R/o Charbhuja Hospital Road, Merta City, Police Station Merta City, Dist. Nagaur. (Presently Lodged At Sub Jail, Parbatsar).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/03/2021

Learned counsel for the petitioner does not want to

press this third bail application at this stage.

Hence, this third bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

38 - ms rathore

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