Pintu vs State Of Rajasthan
2021 Latest Caselaw 7556 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3225/2021

Pintu S/o Balam Ram, Aged About 35 Years, R/o Nat Basti, B.j.s.

Police Station Mahamandir, Jodhpur. (At Present Lodged In

Central Jail, Jodhpur).

----Petitioner Versus

State Of Rajasthan, Through Pp

----Respondent Connected With

S.B. Criminal Miscellaneous Bail Application No. 3227/2021

1. Sunil @ Paga S/o Santari, Aged About 30 Years, R/o Nat

Basti, B.j.s. Police Station Mahamandir, Jodhpur. (At

Present Lodged In Central Jail, Jodhpur).

2. Rakesh S/o Santari, Aged About 32 Years, R/o Nat Basti,

B.j.s. Police Station Mahamandir, Jodhpur. (At Present

Lodged In Central Jail, Jodhpur).

3. Sipahi Ram S/o Badri Ram, Aged About 65 Years, R/o Nat

Basti, B.j.s. Police Station Mahamandir, Jodhpur. (At

Present Lodged In Central Jail, Jodhpur).

----Petitioners Versus State Of Rajasthan, Through Pp

----Respondent

(2 of 2) [CRLMB-3225/2021]

For Petitioner(s) : Mr. Sunil Chavaria for Mr. Naresh Chhangani

For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/03/2021

Learned counsel for the petitioners does not want to

press these bail applications, however, seeks liberty for

the petitioners to file a fresh bail application before the

trial court after filing of the charge-sheet.

Accordingly, these bail applications are dismissed as

not pressed with the liberty sought for.

(VIJAY BISHNOI),J

59 - 60 ms rathore

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