Fateh Mohammed vs State
2021 Latest Caselaw 7481 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1214/2021

Fateh Mohammed

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2021

Put up before another Bench.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.186

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