Kailash Manju vs State
2021 Latest Caselaw 7477 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 575/2020

Kailash Manju

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Vinod Kumar Sharma, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

16/03/2021

The matter comes up on an application for preponement of

date of listing.

In the facts and circumstances of the case, no plausible

ground is made out to prepone the date of listing.

Hence, the application is dismissed.

List the matter on 24.03.2021, as already fixed.

(MANOJ KUMAR GARG),J 135-MS/-

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