Manni Ram vs State
2021 Latest Caselaw 7474 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 453/2020

Manni Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

16/03/2021

Put up on 06.04.2021, as prayed.

(MANOJ KUMAR GARG),J

139-MS/-

Powered by TCPDF (www.tcpdf.org)