Laxman Singh vs State
2021 Latest Caselaw 7464 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 224/2021

Laxman Singh

----Appellant Versus State & Anr.

----Respondents

For Appellant(s) : Mr. Arpit Samaria For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2021

Await return of notice.

List on 23.3.2021.

(VIJAY BISHNOI),J

171-msrathore/-

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