Balu Ram vs State
2021 Latest Caselaw 7462 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 307/2020

Balu Ram

----Petitioner Versus

State

----Respondent

Connected With

S.B. Criminal Miscellaneous Bail Application No. 2328/2020

Sanjay

----Petitioner Versus State

----Respondent

S.B. Criminal Miscellaneous Bail Application No. 11758/2020

Govind

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Rajiv Bishnoi for Mr. Dhirendra Singh

For Respondent(s) : Mr. Laxman Solanki, PP

Mr. Madan Lal Khatik, I.O., SHO, Pratapgarh present in person

(2 of 2) [CRLMB-307/2020]

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2021

Mr. Rajiv Bishnoi appearing for Mr. Dhirendra Singh

has submitted that due to some personal reasons,

Mr.Dhirendra Singh is not available today to argue the

matter. He seeks last opportunity to argue the case.

List on 23.3.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

46-48 ms rathore

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