Citation : 2021 Latest Caselaw 7447 Raj
Judgement Date : 16 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 11371/2020
Rajni Rani
----Petitioner Versus State Of Rajasthan Through Pp
----Respondent Connected With
1. S.B. Criminal Miscellaneous Bail Application No. 9537/2020
2. S.B. Criminal Miscellaneous Bail Application No. 11370/2020
For Petitioner(s) : Mr. V.D. Vaishnav, Mr. Rachit Sharma For Respondent(s) : Mr. AR Choudhary, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
16/03/2021
CRLMB No. 11371/2020
List on 30.03.2020.
CRLMB No. 9537/2020 & CRLMB No. 11370/2020
List on 30.03.2021.
Interim order, if any, to continue till the next date.
(VIJAY BISHNOI),J
77-79mohit/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!