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Rajni Rani vs State Of Rajasthan Through Pp
2021 Latest Caselaw 7429 Raj

Citation : 2021 Latest Caselaw 7429 Raj
Judgement Date : 16 March, 2021

Rajasthan High Court - Jodhpur
Rajni Rani vs State Of Rajasthan Through Pp on 16 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 11371/2020

Rajni Rani

----Petitioner Versus State Of Rajasthan Through Pp

----Respondent Connected With

1. S.B. Criminal Miscellaneous Bail Application No. 9537/2020

2. S.B. Criminal Miscellaneous Bail Application No. 11370/2020

For Petitioner(s) : Mr. V.D. Vaishnav, Mr. Rachit Sharma For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2021

CRLMB No. 11371/2020

List on 30.03.2020.

CRLMB No. 9537/2020 & CRLMB No. 11370/2020

List on 30.03.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

77-79mohit/-

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