Citation : 2021 Latest Caselaw 7426 Raj
Judgement Date : 16 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 12140/2020
Heera Lal
----Petitioner Versus State
----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 5878/2020 Kanwar Lal
----Petitioner Versus State
----Respondent S.B. Criminal Miscellaneous Bail Application No. 6972/2020 Kailash
----Petitioner Versus State
----Respondent
For Petitioner(s) : Mr. Deepak Menaria For Respondent(s) : Mr. AR Choudhary, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
16/03/2021
List on 30.03.2021.
Interim order, if any, to continue till the next date.
(VIJAY BISHNOI),J
88-90 mohit/-
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