Smt Kamini Sethi vs State
2021 Latest Caselaw 7417 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2957/2020

Pankaj

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 2632/2020 Smt Kamini Sethi

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Vineet Jain Mr. Vishal Sharma For Respondent(s) : Mr. Mohd. Javed Gouri,P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2021

Put up before another Bench.

(VIJAY BISHNOI),J

138-139-akash/-

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